Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 48 in Northern India Canal and Drainage Act, 1873 48. Fines excluded from Sections 45, 46, 47. - Nothing in sections forty- five, forty-six or forty-seven applies to fines.
