Allahabad High Court
State Of U.P. vs Firasat Khan on 7 January, 2013
Author: Jayashree Tiwari
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35569 of 2009 Petitioner :- State Of U.P. Respondent :- Firasat Khan Petitioner Counsel :- Vikas Sahai Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
As prayed, list in the next cause list.
Order Date :- 7.1.2013 Monika