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Allahabad High Court

State Of U.P. vs Firasat Khan on 7 January, 2013

Author: Jayashree Tiwari

Bench: Jayashree Tiwari





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35569 of 2009
 

 
Petitioner :- State Of U.P.
 
Respondent :- Firasat Khan
 
Petitioner Counsel :- Vikas Sahai
 

 
Hon'ble Mrs. Jayashree Tiwari,J.
 

Case called out in the revised list.

As prayed, list in the next cause list.

Order Date :- 7.1.2013 Monika