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[Cites 0, Cited by 0] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(1)No person shall on the date or dates on which a poll is taken at any polling station commit any of the following acts within the polling station or in any public or private place within a distance of one hundred meter of the polling station namely:-
(a)canvassing for vote; or
(b)canvassing for vote on any elector; or
(c)soliciting any elector not to vote for any particular candidate; or
(d)persuading any elector not to vote at the elections; or
(e)exhibiting any notice or sign (other than an official notice) relating to election.