Rajasthan High Court - Jaipur
M/S Jai Malik Tranport Service vs Union Of India on 14 September, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8270/2020
M/s Jai Malik Tranport Service
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Ram Ratan Gurjar, Adv. (through video conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 14/09/2020 Issue notice of the writ petition as well as stay application, returnable on 05.10.2020.
Notices be given 'dasti', if prayed.
(ASHOK KUMAR GAUR),J Monika/T.N./7 (Downloaded on 15/09/2020 at 09:47:13 PM) Powered by TCPDF (www.tcpdf.org)