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Rajasthan High Court - Jaipur

M/S Jai Malik Tranport Service vs Union Of India on 14 September, 2020

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 8270/2020

                                    M/s Jai Malik Tranport Service
                                                                                                       ----Petitioner
                                                                        Versus
                                    Union Of India
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ram Ratan Gurjar, Adv. (through video conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 14/09/2020 Issue notice of the writ petition as well as stay application, returnable on 05.10.2020.

Notices be given 'dasti', if prayed.

(ASHOK KUMAR GAUR),J Monika/T.N./7 (Downloaded on 15/09/2020 at 09:47:13 PM) Powered by TCPDF (www.tcpdf.org)