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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Karnataka - Subsection

Section 60(1)(b) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(b)to call for any extract from or inspect any proceedings of any Hindu Religious Institution and any books of account in the possession of or under the control of the Chairman, Manager, Executive Officer or any other person managing the affairs of such institution ;