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State of Bihar - Section

Section 13 in The Bihar Forest Produce (Regulation of Trade) Act, 1984

13. Delegation of power.

- The Government may by order, delegate any or all powers or functions under this Act or the rules made thereunder, to any Forest Officer, not below the rank of an Assistant Conservator of Forests who shall exercise or perform the same, subject to such conditions and restrictions as the Government may specify in the order.