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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(b) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(b)the word "one" or "first" is set opposite the name of more than one candidate or is so written as to render it doubtful to which candidate it is intended to apply; or