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NCT Delhi - Section

Section 4th in The Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002

4th. Floor, ISBT Building,

Kashmere Gate, Delhi-110006.Sir,I/We hereby apply for authorization under Section 8 of the Delhi Plastic Bags (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Act, 2000 (Delhi Act No. 6 of 2001) for manufacturing Virgin/Re-cycled Plastic Bags for purposes other than mentioned in Section 3 of the said Act.