[Cites 0, Cited by 0]
[Section 12]
[Entire Act]
Dadra And Nagar Haveli - Subsection
Section 12(2) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
| Sl. No. | Government Department and other Bodies | No. of members |
| (a) | Government Department - | |
| (i) | Chairperson (Municipal Commissioner or Chief ExecutiveOfficer) | 01 |
| (ii) | Representative of Police (preferably from the TrafficDivision) | 01 |
| (b) | Other Bodies - | |
| (i) | Street vendors (one-third of whom shall be women vendors,with due representation of the Scheduled Castes, ScheduledTribes, Other Backward Classes, minorities and persons withdisabilities) | 04 |
| (ii) | Non-government organisations and community basedOrganisations | 01 |
| (iii) | Resident Welfare Associations | 02 |
| (iv) | Representative of State Level Bankers Committee | 01 |
| Total | 10 |