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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1)(ii) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(ii)by affixture on the notice boards of the Gram Panchayat office, Primary Agricultural Co-operative Society and school if any;