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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(8)(xiii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(xiii)The Chairman of Admission Committee is the competent authority to clarify any doubts and his decision is final with regard to interpretation of the rules mentioned in various orders pertaining to admissions.