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[Cites 0, Cited by 0] [Section 196] [Entire Act]

State of Goa - Subsection

Section 196(2) in Goa Prisons Rules, 2006

(2)Similarly, the Matron or Lady Warden, if there is no Matron, shall be present at the locking up of the women's wards. She shall attend mustering of women prisoners. She shall see that all the women prisoners are counted and that number is correct before they are locked up for the night.Note. - The provisions of this rule do not in any way absolve the Jailors in charge of the respective circles or yards, as the case may be, of their individual responsibility for correct and proper locking up for the night of the prisons put in their charge.