Delhi High Court - Orders
Nlc India Ltd vs Driplex Water Engineering Pvt Ltd on 19 March, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 153/2023 & I.A. 7826/2023
NLC INDIA LTD .....Petitioner
Through: Mr. Pallav Sisodia, Senior Advocate,
with Mr. Anil Nag, Mr. Arun Singh,
Mr. Satyam Shekhar, Advocates.
versus
DRIPLEX WATER ENGINEERING PVT LTD .....Respondent
Through: Mr. Samrat Nigam, Senior Advocate
with Mr. Anil Dutt, Mr. Anupam
Chaudhary, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 19.03.2025
1. Learned Senior Counsel for the Petitioner prays for an
accommodation in the matter.
2. List on 20.05.2025.
SUBRAMONIUM PRASAD, J
MARCH 19, 2025
hsk
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