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Bombay Presidency - Section

Section 4 in The Bombay Gas Supply Rules, 1940

4. Form of Recounts.

- The statement of accounts rendered under rule 3 shall so far as practicable be made up in the forms appended to these rules or in such other forms as Government may by a special or general order direct. The accounts may at the option of the Company be made up either in Indian or in British Sterling currency.