Allahabad High Court
Anil Kumar Agarwal vs Central Bank Of India And Others on 29 January, 2010
Court No. - 39 Case :- WRIT -- C No. -- 15387 of 1994 Petitioner :- Anil Kumar Agarwal Respondent :- Central Bank Of India And Others Petitioner Counsel :- Subodh Kumar Respondent Counsel :- Sc,Yashwant Verma Hon'ble Dilip GuDta.J.
The petition relates to service. List it before the appropriate Bench in the next cause list. Counter affidavit filed today be kept on record. Order Date :- 29.1.2010 NSC