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[Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(7)(iii) in Punjab Market Committees Bye-laws

(iii)Non-recoding of agricultural produce in register in Form 'H' or gate register any other such register prescribed in rules or byelaws or by the Committee or the Secretary Board;