Section 4(1)(a) in The President's Pension Rules, 1962

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)[ by a medical attendant or the regular medical attendant; [Substituted vide Notification No. 10/19/96-M&G dated 10-2-2009 GSR No. 88(E)]

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