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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 53(2)(a) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(a)the form of the application for a licence, the further particulars to be included therein and the amount of and the manner for payment of licence fee under section 5;