Section 94 in Tamil Nadu Educational Inspection Code
94. Occupation of Government residential or non-residential buildings by officers on tour.
- An officer occupying during tour a non-residential building which is not an inspection bungalow and which is not otherwise occupied should pay annas eight a day if he is a gazetted officer and annas four a day if he is a non-gazetted officer for an occupation of twenty-four hours or fraction thereof.
