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Union of India - Section

Section 74 in Finance Act, 2013

74. Amendment of section 69.

- In section 69 of the Customs Act, in sub-section (i), for clause (a), the following clause shall be substituted, namely:-"(a) a shipping bill or a bill of export in the prescribed form or a label or declaration accompanying the goods as referred to in section 82 has been presented in respect of such goods.".