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Supreme Court - Daily Orders

Varsha M Ankalgi vs Viral Rameshbhai Bardoli on 13 January, 2020

     ITEM NO.87                         REGISTRAR COURT. 2                SECTION XVI-A

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR SH. RAJIV KALRA

     IA 145055/2019, in Transfer Petition(s)(Civil)                 No(s).    2326/2019

     VARSHA M ANKALGI                                                   Petitioner(s)

                                                   VERSUS

     VIRAL RAMESHBHAI BARDOLI                                           Respondent(s)

     (IA No.145055/2019-STAY APPLICATION
      IA No. 145055/2019 - STAY APPLICATION)

     Date : 13-01-2020 These matters were called on for hearing today.



     For Petitioner(s)                 Mr. Sharanagonda Patil,Adv.
                                       Ms. Supreeta Sharanagouda, AOR

     For Respondent(s)                 Mr. Vikas Kumar,Adv.
                                       Mr. Manish Paliwal,Adv.
                                       M/S Corporate Legal Partners, AOR


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

The office report indicates that sole respondent has already filed counter affidavit. Viewed thus, the matter be processed for listing before the Hon'ble Court under the rules.

RAJIV KALRA Registrar MG Signature Not Verified Digitally signed by Rajiv Kalra Date: 2020.01.13 18:11:33 IST Reason: