Supreme Court - Daily Orders
Varsha M Ankalgi vs Viral Rameshbhai Bardoli on 13 January, 2020
ITEM NO.87 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
IA 145055/2019, in Transfer Petition(s)(Civil) No(s). 2326/2019
VARSHA M ANKALGI Petitioner(s)
VERSUS
VIRAL RAMESHBHAI BARDOLI Respondent(s)
(IA No.145055/2019-STAY APPLICATION
IA No. 145055/2019 - STAY APPLICATION)
Date : 13-01-2020 These matters were called on for hearing today.
For Petitioner(s) Mr. Sharanagonda Patil,Adv.
Ms. Supreeta Sharanagouda, AOR
For Respondent(s) Mr. Vikas Kumar,Adv.
Mr. Manish Paliwal,Adv.
M/S Corporate Legal Partners, AOR
UPON hearing the counsel, the Court made the following
O R D E R
The office report indicates that sole respondent has already filed counter affidavit. Viewed thus, the matter be processed for listing before the Hon'ble Court under the rules.
RAJIV KALRA Registrar MG Signature Not Verified Digitally signed by Rajiv Kalra Date: 2020.01.13 18:11:33 IST Reason: