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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)Where owing to the curvature of the line, fog, rain or dust storm, locomotive working the train pushing it, or other causes, the line ahead cannot be seen clearly, the Loco pilot shall proceed at a very slow speed, which shall under no circumstances exceed ten kilometer per hour.