Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(5) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(5)Notwithstanding anything contained in this Act it shall be binding on every authority of the university and every officer of the university to give effect to the direction given under this Section.