Himachal Pradesh High Court
Manali Bikers Association & Others vs . Union Of India & Others on 5 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Manali Bikers Association & others vs. Union of India & others .
CWP No. 4911 of 2022 05.08.2022 Present: Ms. Tanu Bedi and Mr. Sunny Modgil, Advocates, for the petitioners.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent Nos. 1 & 2.
Mr. Ashok Sharma, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for respondent Nos. 3 to 7.
Mr. Anubhav Chopra & Mr. Rhythem Sheel Srivastva, Advocates, for respondent No. 11.
By the consent of learned Counsel for the petitioner, learned Counsel for respondent Nos. 3 to 7 & respondent No. 11 and considering the nature of the dispute, we appoint Shri Naresh Kumar Sood, Senior Advocate as Mediator in the matter.
Parties shall appear before the learned Mediator on the date fixed by him in consultation of parties through their Counsel.
Record be made available to learned Mediator.
List for report of learned Mediator on 29.08.2022.
( A.A. Sayed )
Chief Justice
August 5, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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