Allahabad High Court
Ramesh Kumar Singh vs Dr.Sanjay Mohan & Another on 4 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 2835 of 2009 Petitioner :- Ramesh Kumar Singh Respondent :- Dr.Sanjay Mohan & Another Petitioner Counsel :- H.G.S. Parihar Hon'ble Satyendra Singh Chauhan,J.
Heard.
This is an application for impleadment. Application is allowed.
Let Sri Kunwar Raghuraj Pratap Singh be impleaded as opposite party no..3 in the array of parties within a week and notices be issued to the newly impleaded opposite party. Order Date :- 4.1.2010 BLY