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Union of India - Section

Section 83 in Conduct of Elections Rules, 1961

83. Illustration of the procedure as to the counting of votes under rules 76 to 81

.-An illustration of the procedure as to the counting of votes in accordance with the provisions of [rules 76 to 81] [ Substituted by S.O. 3662, dated 12.10.1964.] is given in the Schedule to these rules.