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[Cites 0, Cited by 0] [Section 12B(2)] [Section 12B] [Entire Act]

State of Maharashtra - Subsection

Section 12B(2)(iii) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(iii)where the owner cannot be found by leaving an authentic copy of the order with some adult male member of the family or by affixing such copy to some conspicuous part of the premises in which he is known to have last resided or carried on business or worked for gain ;