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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(c) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(c)"Competent Authority" means any person or authority as specified in section 7 to exercise and perform all or any of the powers and functions of the Competent Authority under this Act;