Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(15)] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(15)(b) in The Pepsu General Clauses Act, 1954 (b)also any provision contained in any Pepsu Act or Ordinance as aforesaid;