Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(2) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(2)The procedure and conduct of business by the City/ Urban Area Slum Redevelopment Committee shall be as prescribed.