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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(f) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(f)“main stream of Godawari River" means the geographical area of Godawari River and all its tributaries within the Districts of Nashik and Ahmednagar and in the Marathwada region of the State of Maharashtra;