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State of Arunachal Pradesh - Section

Section 30 in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

30. Maintenance of Accounts in respect of institutional fees and other collections.

- All Government institutions of higher learning shall maintain the fee collection in the institution as per existing norms or any other such rules as may be prescribed.Chapter - IV Miscellaneous Provisions