Supreme Court - Daily Orders
Icici Bank Ltd. vs Municipal Corporation Of Greater ... on 12 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.19 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 13481-13482/2016
(Arising out of impugned final judgment and order dated 22/03/2016
and 05/04/2016 in WP No. 2448/2007 passed by the High Court Of
Bombay)
ICICI BANK LTD. Petitioner(s)
VERSUS
MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment, interim relief and office report)
Date : 12/05/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Shyam Divan, Sr. Adv.
Mr. Shravanth Paruchuri, Adv.
Mr. Mayur Bhojwani, Adv.
M/s. M. Rambabu & Co.
For Respondent(s)
Mr. Mukul Rohatgi, AG.
Mr. C. U. Singh, Sr. Adv.
Mrs. Jayashree Wad, Adv.
Mr. Ashish Wad, Adv.
Mr. P. V. Naik, Adv.
Ms. Paromita Majumdar, Adv.
Ms. Jaya Khanna, Adv.
M/s. J. S. Wad & Co.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.05.17 16:18:26 IST (Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Reason: