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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(d) in The Madras Port Petroleum Rules, 1963

(d)If it is proposed to leave harbour craft loaded with such consignment afloat in Royapuram Bay during night, the Deputy Port Conservator shall be notified before 4 P.M. of the preceding day.