Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 71] [Section 49] [Entire Act] State of Karnataka - Subsection Section 49(c) in Karnataka Land Revenue Act, 1964 (c)[ if such an order is passed by the Deputy Commissioner, to the Tribunal; [Clauses (c) to (h) Substituted by Act 33 of 1975 w.e.f. 10.7.1975.]
