Indian Kanoon - Search engine for Indian Law

Chattisgarh High Court

Sudarshan vs State 9 Cra/449/2001 Hira Man Lal Halba ... on 23 September, 2019

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                          CRA No. 2211 of 2000
                                          Sudarshan Versus State



23.09.2019

Mr. M. L. Sen, Counsel on behalf of Mr. Barun Kumar Chakarbarty, Counsel and Mr. Shantanu Parmanand, Counsel on behalf of Mr. Avinash Chand Sahu, Counsel for the appellant. Mr. H. S. Ahluwalia, Dy. A. G. for the State. A report received from the concerned jail authority. As prayed by the counsel for the appellant fix this case for final argument on 02.12.2019.

In future Mr. Shantanu Parmanand, Counsel would appear on behalf of appellant.

Sd/-

(Sharad Kumar Gupta) Judge PM