Supreme Court - Daily Orders
Kumud Bhargava vs Sudhir Bhargava . on 1 December, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.36 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.31685/2014
(Arising out of impugned final judgment and order dated 10/07/2014
in CFA No. 324/2012 passed by the High Court of Judicature at
Allahabad)
KUMUD BHARGAVA Petitioner(s)
VERSUS
SUDHIR BHARGAVA & ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 01/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Fakhruddin, Sr. Adv.
Mr. Harish Pandey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel for the petitioner. The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2014.12.01
17:10:14 IST
Reason: