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Supreme Court - Daily Orders

Kumud Bhargava vs Sudhir Bhargava . on 1 December, 2014

Bench: Dipak Misra, Uday Umesh Lalit

  ITEM NO.36                            COURT NO.6                 SECTION XI

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                 No.31685/2014

  (Arising out of impugned final judgment and order dated 10/07/2014
  in CFA No. 324/2012 passed by the High Court of Judicature at
  Allahabad)

  KUMUD BHARGAVA                                                    Petitioner(s)

                                               VERSUS

  SUDHIR BHARGAVA & ORS.                                            Respondent(s)

  (With appln. (s) for exemption from filing O.T. and interim relief
  and office report)


  Date : 01/12/2014 This petition was called on for hearing today.

  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


  For Petitioner(s)               Mr. Fakhruddin, Sr. Adv.
                                  Mr. Harish Pandey, AOR

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned senior counsel for the petitioner. The special leave petition is dismissed.





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master
Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2014.12.01
17:10:14 IST
Reason: