Calcutta High Court (Appellete Side)
Aka Logistic Pvt. Ltd vs The Durgapur Projects Ltd. & Ors on 2 May, 2022
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
02-05-2022 ct no. 13 SL. 542 ap WPA 9166 of 2012 Aka Logistic Pvt. Ltd.
-Versus-
The Durgapur Projects Ltd. & Ors.
(Via Video Conference) The matter was listed under the heading "Old Matters".
None appears on behalf of the parties. No accommodation is prayed for. Accordingly, the writ application shall stand dismissed for default.
Interim orders, if any, shall stand vacated. There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
(Rajasekhar Mantha, J.)