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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Tamilnadu - Subsection

Section 183(h) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(h)structural steel or pre-fabricated parts are not subjected to stresses prejudicial to their stability while they are stored or transported or raised or set down;