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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(b) in The M.P. State Warehousing Corporation Rules, 1971

(b)Where he resides at the place within a radius of 5 miles at which the meeting is held be entitled only to the actual expenses incurred by him for attending such meeting subject to a maximum of Rs. 3/- per day.