Delhi High Court - Orders
Pepsico, Inc. & Anr vs Parle Agro Private Limited on 30 September, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 217/2023 & CM APPLs. 53233/2023
(interim stay), 64918/2023 (delay of 40 days in filing the
appeal), 21444/2024 (intervenors)
PEPSICO, INC. & ANR. .....Appellants
Through: Mr. Manish Kumar Jha and Ms.
Avni Sharma, Advocates.
versus
PARLE AGRO PRIVATE LIMITED .....Respondent
Through: Ms. Pragya Mishra, Mr.
Shashwat Rakshit and Mr.
Shaurya Pandey, Advocates.
Mr. Amit Jain, Ms. Zeba
Tarannum Khan and Mr.
Raghav Bhalla, Advocates for
Intervenor.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 30.09.2024 A request for accommodation is made on behalf of learned counsel appearing for the appellant.
Consequently, this matter shall stand adjourned to be called again on 15.01.2025.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
SEPTEMBER 30, 2024/vp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2024 at 22:03:31