Bombay High Court
Pacl Ltd vs Prateek Kumar And 45 Others on 22 October, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION LODGING NO. 1070 OF 2018
Pacl Ltd. ....Petitioner
V/S
Prateek Kumar And 45 Others ....Respondent
Mr. Vishal Kanade for Petitioner Mr. Dr. Sujay Kantawala Sr. Advocate a/w Mr. Sanket Shah and Kartik for Respondent No. 1 CORAM : A. K. MENON, J DATE : 22nd October, 2018 P.C. :
Not on board. Taken on production board. Stand over to 24th October, 2018 for Withdrawal.
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