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[Cites 0, Cited by 0] [Section 229] [Entire Act]

Union of India - Subsection

Section 229(1) in The Coal Mines Regulations, 2011

(1)No drill machine shall be used for the purpose of Coal Bed Methane (CBM), Coal Mine Methane (CMM) or Abandoned Mine Methane (ABM) work either for exploration or extraction unless it is of a type approved by Chief Inspector.