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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(3)(vii) in First Statutes of the University of Udaipur

(vii)be responsible to the Vice-Chancellor for the proper progress of the studies at the College/Campus/School and for the educational use of buildings and premises assigned to the College/Campus/School and for the general equipment thereof as distinct from that of the separate departments.