Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(7) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (7)This rule does not apply to oil tankers delivered on or after 1st January, 2010, as' defined in sub-rule (38) of rule lA
