Rajasthan High Court - Jaipur
Religare Health Insurance Company vs Shri Patram Meena S/O Shri Ramnarayan ... on 15 January, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9130/2020
Religare Health Insurance Company
----Petitioner
Versus
Shri Patram Meena S/o Shri Ramnarayan Meena
----Respondent
For Petitioner(s) : Mr.Prakhar Agarwal, Adv. for Mr.Prateek Kasliwal, Adv. HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 15/01/2021 Office report shows that notices are still awaited. Counsel for the petitioner submits that notices are duly served.
Counsel for the petitioner is free to file proof of service, if he has any.
List after ten days.
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