Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277B] [Entire Act] State of Rajasthan - Subsection Section 277B(xi) in Rajasthan Panchayati Raj Rules, 1996 (xi)the name of the candidates shall be arranged in the respective list in the order of aggregate marks obtained by them in the examination.
