Calcutta High Court
Hemanta Kumar Bhotica & Anr vs Satyanarayan Berlia on 8 March, 2011
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No.905 of 1981
GA No.1691 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF:
HEMANTA KUMAR BHOTICA & ANR
Versus
SATYANARAYAN BERLIA
Appearance:-
Ms.Manju Agarwal, Advocate.
..for the Plaintiff.
Mr.Dilip Kr.Kadel, Advocate.
..for the Defendant.
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 8 March 2011.
The Court:-Since Ms.Manju Agarwal, learned Counsel appearing on behalf of the plaintiff submits that the application of the plaintiff, G.A.No.1691 of 2010 should be heard first before the hearing of the suit, the following direction is given for filing of affidavits to hear the application on merits.
Let affidavit in opposition be used by 22 March 2011, affidavit in reply, if any, 28 March 2011. Let the suit with the application appear in the list on 29 March 2011.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) nm