Allahabad High Court
U.P.Jal Nigam Jal Sansthan Majdoor ... vs M.D., U.P.Jal Nigam & 2 Ors. on 5 September, 2014
Bench: Ravindra Singh, Ashwani Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 1763 of 2007 Petitioner :- U.P.Jal Nigam Jal Sansthan Majdoor Union Respondent :- M.D., U.P.Jal Nigam & 2 Ors. Counsel for Petitioner :- Pratima Srivastava Counsel for Respondent :- I.P. Singh Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 5.9.2014 RPD