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Allahabad High Court

U.P.Jal Nigam Jal Sansthan Majdoor ... vs M.D., U.P.Jal Nigam & 2 Ors. on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1763 of 2007
 

 
Petitioner :- U.P.Jal Nigam Jal Sansthan Majdoor Union
 
Respondent :- M.D., U.P.Jal Nigam & 2 Ors.
 
Counsel for Petitioner :- Pratima Srivastava
 
Counsel for Respondent :- I.P. Singh
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014 RPD