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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(2) in Universities of Agricultural Sciences Act, 2009

(2)The composition of the Board of Studies for Under Graduate programs shall be as follows, namely:-
(i)Director of Education - Chairperson
(ii)Deans of all constituent colleges
(iii)One representative of affiliated college not below the rank of Professor nominated by the Vice Chancellor
(iv)Director of Research and Director of Extension
(v)Registrar
(vi)Dean of Student Welfare
(vii)All University Heads of the department
(viii)One Professors from each department of the University other than the head of the department nominated by the chairperson for a period of two years on rotational basis.
(ix)Five teachers in the cadre of Associate Professor nominated by the chairperson for a period of two years on rotational basis
(x)Five teachers in the cadre of Assistant Professor nominated by the chairperson for a period of two years on rotational basis
(xi)Two professors of eminence from outside the university nominated by the Chairperson for a period of two years.
(xii)A Dean of the college nominated by the Vice Chancellor of the University shall act as Member Secretary